CRLR/88/2026
2026 Latest Caselaw 723 UK

Uttarakhand High Court

CRLR/88/2026 on 5 February, 2026

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                Registrar's order with Signatures




                                                    CRLR No.88 of 2026
                                                    Hon'ble Siddhartha Sah, J.

Mr. Navneet Kaushik, learned counsel for the revisionists.

2. Mr. V.S. Rawat, learned Brief Holder for the State.

3. Counsel for the State seeks adjournment to enable him to seek instructions on particular points.

4. List on 06.02.2026 as fresh.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK