WPMS/273/2026
2026 Latest Caselaw 720 UK

Uttarakhand High Court

WPMS/273/2026 on 5 February, 2026

                 Office Notes, reports, orders or
SL. No   Date    proceedings or directions and                                   COURT'S OR JUDGES'S ORDERS
                Registrar's order with Signatures




                                                    WPMS No.273 of 2026
                                                    Hon'ble Siddhartha Sah, J.

Mr. Gaurav Panwar, learned counsel holding brief of Mr. Avidit Noliyal, learned counsel for the petitioner.

2. Mr. Suyash Pant, learned Standing Counsel for the State.

3. Counsel for the petitioner seeks time to remove the defects.

4. List after defects are cured.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK