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WPMS/272/2026
2026 Latest Caselaw 719 UK

Citation : 2026 Latest Caselaw 719 UK
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/272/2026 on 5 February, 2026

                 Office Notes, reports, orders or
SL. No   Date    proceedings or directions and                                   COURT'S OR JUDGES'S ORDERS
                Registrar's order with Signatures




                                                    WPMS No.272 of 2026
                                                    Hon'ble Siddhartha Sah, J.

Mr. Amar Murtil Shukla, learned counsel for the petitioner.

2. Mr. Suyash Pant, learned Standing Counsel for the State/respondent nos.1 to 6.

3. Counsel for the respondents prays for and is granted three weeks' time to file counter affidavit.

4. List on 10.03.2026.

5. Urgency application (IA No.1/2026) stands disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK

 
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