BA1/1748/2025
2026 Latest Caselaw 718 UK

Citation : 2026 Latest Caselaw 718 UK
Judgement Date : 5 February, 2026

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Uttarakhand High Court

BA1/1748/2025 on 5 February, 2026

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                                     BA1 No.1748 of 2025
                                     Hon'ble Siddhartha Sah, J.

Mr. Vikas Anand, learned counsel for the applicant.

2. Mr. Pratiroop Pandey, learned AGA for the State.

3. List on 09.02.2026.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK

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