BA1/1431/2025
2026 Latest Caselaw 717 UK

Citation : 2026 Latest Caselaw 717 UK
Judgement Date : 5 February, 2026

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Uttarakhand High Court

BA1/1431/2025 on 5 February, 2026

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                                     BA1 No.1431 of 2025
                                     Hon'ble Siddhartha Sah, J.

Ms. Sarita Bisht, learned counsel for the applicant.

2. Mr. Pratiroop Pandey, learned AGA for the State.

3. Let the matter come up on the date fixed i.e. 13.02.2026.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK

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