Citation : 2026 Latest Caselaw 715 UK
Judgement Date : 5 February, 2026
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orders or proceedings
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05.02.2026 BAI No.162 of 2026
Hon'ble Siddhartha Sah, J.
Mr. Susheel Kumar, learned counsel holding brief of Mr. Gaurav Singh, learned counsel for the applicant through V.C.
2. Mr. Dinesh Chauhan, learned AGA for the State.
3. Learned counsel for the applicant prays for and is granted time till today to remove the defect during the course of the day.
4. List on 06.02.2026.
(Siddhartha Sah, J.) Vacation Judge 05.02.2026 BS
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