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BA1/161/2026
2026 Latest Caselaw 714 UK

Citation : 2026 Latest Caselaw 714 UK
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/161/2026 on 5 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      05.02.2026                            BAI No.161 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Susheel Kumar, learned counsel holding brief of Mr. Gaurav Singh, learned counsel for the applicant through V.C.

2. Mr. Dinesh Chauhan, learned AGA for the State.

3. Learned counsel for the applicant prays for and is granted time till today to remove the defect during the course of the day.

4. List on 06.02.2026.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 BS

 
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