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WPMS/267/2026
2026 Latest Caselaw 713 UK

Citation : 2026 Latest Caselaw 713 UK
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/267/2026 on 5 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               WPMS No.267 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Pramod Bailwal and Mr. Bharat Singh, learned counsels for the petitioner.

2. Mr. Suyash Pant and Mr. S.K. Nainwal, Standing Counsels for the State.

3. Learned counsel for the petitioner has sought to withdraw the writ petition with liberty to file afresh.

4. Permission is granted.

5. The present writ petition is dismissed as withdrawn with liberty as above.

[

(Siddhartha Sah, J.) Vacation Judge 05.02.2026

Ravi

 
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