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WPSS/341/2026
2026 Latest Caselaw 712 UK

Citation : 2026 Latest Caselaw 712 UK
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/341/2026 on 5 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      05.02.2026                            WPSS No.341 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Rajesh Joshi, learned counsel for the petitioners.

2. Mr. N. K. Papnoi, learned Standing Counsel for the State.

3. On the request of learned counsel for the petitioners, list on 09.02.2026 after fresh cases.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 BS

 
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