BA1/157/2026
2026 Latest Caselaw 666 UK

Uttarakhand High Court

BA1/157/2026 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
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                               BA1 No.157 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Vikas Kumar Guglani, learned counsel for the applicant.

2. Ms. Pushpa Bhatt, learned Deputy Advocate General and Mr. S.C. Dumka, learned AGA for the State.

3. The applicant seeks bail in FIR No.592 of 2025, under Sections 103(1), 109, 3(5) of B.N.S., 2023 and Section 3/25, 27/30 of Arms Act, registered at Police Station Rudrapur, District Udham Singh Nagar.

4. Learned counsel for the State prays for and is granted three weeks' time to file counter affidavit.

5. List and connect with BA1 No.147 of 2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

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