Citation : 2026 Latest Caselaw 665 UK
Judgement Date : 4 February, 2026
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
BA1 No.155 of 2026
Hon'ble Siddhartha Sah, J.
Mr. Girish Kumar Arya, learned counsel holding brief of Ms. Priya Mewari, learned counsel for the applicant.
2. Mr. V.S. Rawat, learned AGA for the State.
3. There is a case of recovery of 51.950 kg of Ganja which is commercial quantity. Thus it would require counter affidavit to be filed by the respondent.
4. Learned counsel for the State prays for and is granted three weeks' time to file counter affidavit. In the counter affidavit, the State will duly disclose the inventory report and the arrest memo.
5. List this case on 09.03.2026.
[
(Siddhartha Sah, J.) Vacation Judge 04.02.2026
Ravi
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!