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BA1/2194/2025
2026 Latest Caselaw 664 UK

Citation : 2026 Latest Caselaw 664 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/2194/2025 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               BA1 No.2194 of 2025

                               Hon'ble Siddhartha Sah, J.

Mr. Vikas Anand, learned counsel for the applicant.

2. Mr. Sandeep Sharma, learned AGA for the State.

3. Learned counsel for the applicant has stated that the bail application has rendered infructuous on the ground of compounding between the parties.

4. The bail application is dismissed as infructuous.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

 
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