ABA/27/2026
2026 Latest Caselaw 663 UK

Uttarakhand High Court

ABA/27/2026 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               ABA No.27 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Mukesh Singh Rawat, learned counsel for the applicant.

2. Mr. Vritant Bhatt, learned counsel holding brief of Mr. Shobhit Saharia, learned counsel for the respondent.

3. Learned counsel for the respondent prays for and is granted 24 hours' time to file counter affidavit.

4. List this case on 10.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi