C528/155/2026
2026 Latest Caselaw 662 UK

Uttarakhand High Court

C528/155/2026 on 4 February, 2026

              Office Notes,
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SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
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                               C528 No.155 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Anurag Bhatt, learned counsel for the applicant through video conferencing.

2. Mr. Bhaskar Chandra Joshi, learned AGA for the State.

3. Learned counsel for the State prays for and is granted one week and no more time to seek instructions in the matter.

4. List this case on 12.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi