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BA1/2140/2025
2026 Latest Caselaw 661 UK

Citation : 2026 Latest Caselaw 661 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/2140/2025 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               BA1 No.2140 of 2025

                               Hon'ble Siddhartha Sah, J.

Mr. Vinod Sharma, learned counsel for the applicant.

2. Mr. B.N. Maulekhi, learned Deputy Advocate General for the State.

3. A supplementary affidavit has been filed on behalf of the applicant. The same is taken on record.

4. List this case on 11.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

 
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