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BA1/1081/2025
2026 Latest Caselaw 659 UK

Citation : 2026 Latest Caselaw 659 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/1081/2025 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               BA1 No.1081 of 2025

                               Hon'ble Siddhartha Sah, J.

Mr. M.S. Pal, learned senior counsel assisted by Mr. Vikas Anand, learned counsel for the applicant.

2. Mr. B.N. Maulekhi, learned Deputy Advocate General for the State.

3. The rejoinder affidavit is taken on record. Miscellaneous Application (IA No.2 of 2026) is allowed accordingly.

4. List this case on 10.02.2026.

5. Meanwhile, the State may file the supplementary affidavit.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

 
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