WPSS/156/2026
2026 Latest Caselaw 657 UK

Citation : 2026 Latest Caselaw 657 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/156/2026 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               WPSS No.156 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Dinesh Gahatori, learned counsel for the petitioners.

2. Mr. N.K. Papnoi and Mr. Suyash Pant, learned Standing Counsel for the State.

3. Learned counsel for the State prays for and is granted three days' time to file counter affidavit.

4. The Interim Relief Applications (IA Nos.2/2026 & 3/2026) shall be considered on the next date fixed.

5. List this case on 10.02.2026 immediately after fresh cases.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

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