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BA1/154/2026
2026 Latest Caselaw 656 UK

Citation : 2026 Latest Caselaw 656 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/154/2026 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               BA1 No.154 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Girish Kumar Arya, learned counsel holding brief of Ms. Priya Mewari, learned counsel for the applicant.

2. Mr. V.S. Rawat, learned AGA for the State.

3. There is a case of recovery of 51.950 kg of Ganja which is commercial quantity. Thus it would require counter affidavit to be filed by the respondent.

4. Learned counsel for the State prays for and is granted three weeks' time to file counter affidavit. In the counter affidavit, the State will duly disclose the inventory report and the arrest memo.

5. List this case on 09.03.2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

 
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