WPSB/49/2026
2026 Latest Caselaw 655 UK

Citation : 2026 Latest Caselaw 655 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSB/49/2026 on 4 February, 2026

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
        Date        or directions                  COURT'S OR JUDGE'S ORDERS
No.
                   and Registrar's
                     order with
                     Signatures
                                     WPSB No. 49 of 2026
                                     Hon'ble Siddhartha Sah, J.

04.02.2026 Mr. Rahul Verma, (through V.C.) and Mr. Ajay Joshi, learned counsel for the petitioner.

2. Mr. Vipul Sharma, learned counsel for the respondents.

3. Counsel for the petitioner submits that he will cure the defects during course of the day.

4. List tomorrow subject to curing the defects.

5. Urgency Application (IA No. 2 of 2026) stands disposed of.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Kaushal

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