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WPCRL/214/2026
2026 Latest Caselaw 654 UK

Citation : 2026 Latest Caselaw 654 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/214/2026 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                   COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               BA1 No.214 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Avidit Noliyal, learned counsel for the applicants.

2. Mr. Sandeep Sharma, learned AGA for the State.

3. Learned counsel for the applicants prays for and is granted time to cure the defect(s).

4. List after the defect(s) is cured.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

 
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