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WPCRL/248/2026
2026 Latest Caselaw 653 UK

Citation : 2026 Latest Caselaw 653 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPCRL/248/2026 on 4 February, 2026

                                                                          2026:UHC:674
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                   COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPCRL/248/2026

                               Hon'ble Siddhartha Sah, J.

Mr. Akshay Pradhan, learned counsel for the petitioner.

2. Mr. Vipul Painuli, learned AGA for the State/respondent nos. 1 and 6.

3. Learned counsel for the petitioner seeks permission to withdraw this writ petition with a liberty to file fresh writ petition.

4. Permission is granted.

5. The Writ Petition is dismissed as withdrawn with liberty to file fresh.

(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Kaushal s

 
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