BA1/141/2026
2026 Latest Caselaw 652 UK

Citation : 2026 Latest Caselaw 652 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/141/2026 on 4 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               BA1 No.141 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Harsh Taneja, learned counsel for the applicant.

2. Mr. Sandeep Sharma, learned AGA for the State.

3. Learned counsel for the State prays for and is granted 10 days' time to file counter affidavit.

4. List this case on 17.02.2026.

[

(Siddhartha Sah, J.) Vacation Judge 04.02.2026

Ravi

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