Citation : 2026 Latest Caselaw 650 UK
Judgement Date : 4 February, 2026
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D/27 WPCRL No.252 of 2026
Hon'ble Siddhartha Sah, J.
Mr. Vaibhav Singh Chauhan, Advocate for the petitioner appeared through video conferencing.
Mr. G.S. Sandhu, AAG assisted by Mr. Deepak Bhardwaj, Brief Holder for the State/respondent nos.1, 2 and 3. On the request of learned Additional Advocate General, list on 06.02.2025. In the meanwhile, learned Additional Advocate General shall seek instructions regarding the averments made in the writ petition.
(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Sanjay
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