WPSB/46/2026
2026 Latest Caselaw 538 UK

Uttarakhand High Court

WPSB/46/2026 on 2 February, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               WPSB No.46 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Vipul Sharma, learned counsel for the petitioner.

2. Mr. J.C. Pandey, learned Standing Counsel for the State.

3. List this case on 03.02.2026 to enable the counsel for the State to seek instructions in the matter.

[

(Siddhartha Sah, J.) Vacation Judge 02.02.2026

Ravi