WPMS/258/2026
2026 Latest Caselaw 537 UK

Uttarakhand High Court

WPMS/258/2026 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            WPMS No.258 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Sanpreet Singh Ajmani, learned counsel for the petitioner through V.C..

2. Mr. Sudhir Kumar Nailwal, learned Standing Counsel for the State/respondent no.1.

3. Mr. Shailendra Nauriyal, learned counsel for respondent nos.2 to 5.

4. Learned counsel for respondent nos.2 to 5 seeks and is granted 24 hours time to get instruction.

5. List this matter on 03.02.2026.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS