WPSS/241/2026
2026 Latest Caselaw 531 UK

Uttarakhand High Court

WPSS/241/2026 on 2 February, 2026

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                               WPSS No.241 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. G.D. Joshi and Mr. Pratul Kumar, learned counsels for the petitioners.

2. Mr. V.D. Bisen, learned Standing Counsel for the State/respondent nos.1 to 8 except 3.

3. Mr. Yogesh Kumar Pacholia, learned counsel for respondent no.3.

4. Urgency Application (IA No.1 of 2026) is allowed.

5. Learned counsel for the State prays for and is granted two weeks' time to file counter affidavit.

6. List this case on 17.02.2026.

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(Siddhartha Sah, J.) Vacation Judge 02.02.2026

Ravi