WPSS/239/2026
2026 Latest Caselaw 530 UK

Uttarakhand High Court

WPSS/239/2026 on 2 February, 2026

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                                   WPSS No.239 of 2026
                                   Hon'ble Siddhartha Sah, J.

Mr. T.A. Khan, learned Senior Advocate and Mr. D.S. Patni, learned Senior Advocate, through video conferencing, assisted by Mr. Mohd. Shafy, Advocate for the petitioners.

2. Mr. Vipul Sharma, Advocate for the respondent nos.1, 2, 24 and 25.

3. Learned counsel for the respondent nos.1, 2, 24 and 25 undertakes to serve respondent nos.3 to 23, through departmental procedure.

4. Learned counsel for the respondent nos.1, 2, 24 and 25 also prays for and is granted a week's time for filing counter affidavit.

5. List this case on 10.02.2026, as fresh, on which date the interim relief application of the petitioners shall be considered.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 SK