BA1/2533/2025
2026 Latest Caselaw 503 UK

Uttarakhand High Court

BA1/2533/2025 on 2 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      02.02.2026                            BAI No.2533 of 2025
                                            Hon'ble Siddhartha Sah, J.

Mr. V.S. Chauhan, learned counsel for the applicant through V.C.

2. Mr. Vikas Uniyal, learned Brief Holder for the State.

3. Learned State Counsel seeks and is granted further four days' time, and no more, to file counter affidavit.

4. List on 09.02.2026 after fresh matters.

(Siddhartha Sah, J.) Vacation Judge 02.02.2026 BS