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FA/45/2004
2026 Latest Caselaw 1640 UK

Citation : 2026 Latest Caselaw 1640 UK
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

FA/45/2004 on 27 February, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      27.02.2026                        FA No.43 of 2004
                                        With
                                        With FA Nos.44, 45 & 46 of 2004 SA No.59 of 2016
                                        Hon'ble Alok Kumar Verma, J.

Mr. P.N. Gupta, learned counsel (through video conferencing) with Mr. Vishesh Srivastava, learned counsel holding brief of Mr. Ramji Srivastava, learned counsel for the appellants in all the First Appeals.

2. Mr. Tarun Mohan, learned Brief Holder for the appellant in SA No.59 of 2016.

3. Mr. Arvind Vashistha, learned Special Counsel, Mr. T.S. Bindra, learned Special Counsel (through video conferencing) for the State in all the First Appeals.

4. Ms. Ruchika Negi, learned counsel holding brief of Mr. Sandeep Kothari, learned counsel for Garhwal Mandal Vikas Nigam in FA No.43 of 2004, FA No.44 of 2004 and FA No.46 of 2004.

5. Heard.

6. The arguments of Mr. T.S. Bindra, Advocate, are ongoing.

7. On the request of learned counsel for the parties, list on 13.03.2026.

(Alok Kumar Verma, J.) 27.02.2026

Pant/

 
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