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Unknown vs State Of Uttarakhand & Others
2026 Latest Caselaw 1582 UK

Citation : 2026 Latest Caselaw 1582 UK
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

Unknown vs State Of Uttarakhand & Others on 26 February, 2026

Author: Pankaj Purohit
Bench: Pankaj Purohit
             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                      COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                WPMS No.116 of 2026
                                                Mariyam Institute for Higher Studies and Allied Courses
                                                                                                 ......Petitioner

                                                                        Versus

                                                State of Uttarakhand & others

                                                                                                                  .....Respondents
                                                Hon'ble Pankaj Purohit, J.

Ms. Bhavya Sharma, learned counsel for the petitioner.

2. Mr. Devendra Pant, learned Standing Counsel for the State.

3. Mr. Awanish Upadhyay, learned counsel holding brief of Mr. Rajeev Singh Bisht, learned counsel for the respondent-Unviersity.

4. Counter affidavit filed by respondent no.2- University is taken on record. Misc. application (IA No.2/2026) stands disposed of accordingly.

5. Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

6. List on 08.04.2026.

(Pankaj Purohit, J.) 26.02.2026 AK

 
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