CRLA/441/2019
2026 Latest Caselaw 1546 UK

Uttarakhand High Court

CRLA/441/2019 on 26 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

               Office Notes, reports,
                      orders or
SL.               proceedings or
       Date                                                 COURT'S OR JUDGES'S ORDERS
No                 directions and
               Registrar's order with
                     Signatures
      26.02.                             CRLA No.440 of 2019
      2026
                                         With
                                         CRLA No.441 of 2019
                                         Hon'ble Alok Kumar Verma, J.

Hon'ble Alok Mahra, J.

Mr. Krishna Sharma, learned counsel holding brief of Mr. Nandan Arya, learned counsel for the appellant in CRLA No.440 of 2019. He submitted that Mr. Nandan Arya, Advocate, is not available today for arguments. He has sought time for arguments.

2. Mr. Birendra Singh Adhikari, learned counsel for the appellants in CRLA No.441 of 2019.

3. Mr. Siddhartha Bisht, learned Assistant Government Advocate for the State.

4. There is no representation for the informant.

5. Registry is directed to inform Mr. Yogesh Kumar Pacholia, Advocate, Mr. Sachin, Advocate Mr. Manoj Bhatt, Advocate and Mr. Kishore Kumar, Advocate, for the informant.

6. List on 12.03.2026.

(Alok Mahra, J.) (Alok Kumar Verma, J.) 26.02.2026 Pant/