FA/43/2004
2026 Latest Caselaw 1487 UK

Uttarakhand High Court

FA/43/2004 on 25 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                  Office Notes,
               reports, orders or
SL.             proceedings or
       Date                                              COURT'S OR JUDGES'S ORDERS
No               directions and
               Registrar's order
                with Signatures
      25.02.                        FA No.43 of 2004
      2026                          With
                                    FA Nos.44, 45 & 46 of 2004
                                    SA No.59 of 2016
                                    Hon'ble Alok Kumar Verma, J.

Mr. P.N. Gupta, learned counsel (through video conferencing) with Mr. Vishesh Srivastava, learned counsel holding brief of Mr. Ramji Srivastava, learned counsel for the appellants in all the First Appeals.

2. Mr. Tarun Mohan, learned Brief Holder for the appellant in SA No.59 of 2016.

3. Mr. Arvind Vashistha, learned Special Counsel, Mr. T.S. Bindra, learned Special Counsel (through video conferencing) for the State in all the First Appeals.

4. Mr. Ankit Rana, learned counsel holding brief of Mr. Sandeep Kothari, learned counsel for Garhwal Mandal Vikas Nigam in FA No.43 of 2004, FA No.44 of 2004 and FA No.46 of 2004.

5. Heard.

6. The arguments of Mr. T.S. Bindra, Advocate, are ongoing.

7. On the request of learned counsel for the parties, list on 27.02.2026 at 03:00 p.m.

(Alok Kumar Verma, J.) 25.02.2026 JKJ/Pant