WPMS/1813/2015
2026 Latest Caselaw 1464 UK

Uttarakhand High Court

WPMS/1813/2015 on 24 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                       Office Notes,
                    reports, orders or
ASL.                 proceedings or
          Date                                           COURT'S OR JUDGES'S ORDERS
 No                   directions and
                    Registrar's order
                     with Signatures
       24.02.2026                        Delay Condonation Application (IA No.8381 of 2025)
                                         Review Application (MCC No.8380 of 2025)
                                         in
                                         WPMS No.1813 of 2015
                                         Hon'ble Alok Kumar Verma, J.

Ms. Sukhwani Singh, learned counsel holding brief of Mr. Parikshit Saini, learned counsel for the applicants-petitioners.

2. Mr. K.S. Mehta, learned Addl. C.S.C. with Mr. Sudhir Kumar Nailwal, learned counsel for the respondent no.1.

3. Mr. Tushar Chauhan, learned counsel holding brief of Mr. Aditya Singh, learned counsel for the respondent no.2.

4. On 16.02.2026, Mr. Tushar Chauhan, Advocate sought one week's time to get instructions regarding the whereabouts of the respondent no.3.

5. Today, Mr. Tushar Chauhan, Advocate on instructions submitted that the respondent no.3 has died.

6. Ms. Sukhwani Singh, Advocate has sought two weeks' time to take necessary steps.

7. Time is granted.

8. On the joint request, list on 06.04.2026.

                                                                   (Alok Kumar Verma, J.)
                                         JKJ/Pant                             24.02.2026