WPMS/838/2012
2026 Latest Caselaw 1455 UK

Citation : 2026 Latest Caselaw 1455 UK
Judgement Date : 24 February, 2026

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Uttarakhand High Court

WPMS/838/2012 on 24 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                       Office Notes,
                    reports, orders or
ASL.                 proceedings or
          Date                                            COURT'S OR JUDGES'S ORDERS
 No                   directions and
                    Registrar's order
                     with Signatures
       24.02.2026                        Delay Condonation Application (IA No.10734 of 2025)
                                         Restoration Application (MCC No.10133 of 2025)
                                         in
                                         WPMS No.838 of 2012
                                         Hon'ble Alok Kumar Verma, J.

Mr. Ankit Bisht, learned counsel holding brief of Mr. Vinay Kumar, learned counsel for the applicant-petitioner.

2. Mr. Sachin Kumar Sharma, learned counsel for the respondent.

3. Mr. Sachin Kumar Sharma, Advocate has sought further one week's time as a last opportunity to file objection to the Delay Condonation Application and Restoration Application.

4. In the interest of justice, on the cost of Rs.5,000/- last opportunity is being granted.

5. On the joint request, list on 20.03.2026.

6. Interim order dated 26.09.2025 is extended till the next date of listing.

7. The said cost shall be deposited with the High Court Advocates Welfare Fund.



                                                                (Alok Kumar Verma, J.)
                                         JKJ/Pant                             24.02.2026