WPMS/648/2013
2026 Latest Caselaw 1454 UK

Uttarakhand High Court

WPMS/648/2013 on 24 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                       Office Notes,
                    reports, orders or
ASL.                 proceedings or
          Date                                             COURT'S OR JUDGES'S ORDERS
 No                   directions and
                    Registrar's order
                     with Signatures
       24.02.2026                        WPMS No.648 of 2013
                                         Hon'ble Alok Kumar Verma, J.

Mr. Pawan Sanwal, learned counsel holding brief of Mr. Devang Dobhal, learned counsel for the petitioners.

2. Mr. J.P. Joshi, learned Senior Advocate assisted by Mr. Devesh Ghilidyal, learned counsel for the respondent no.1.

3. Notice was issued to the respondent nos. 2 to 4.

4. Mr. Pawan Sanwal, Advocate has sought further one week's time to file affidavit of service.

5. In the interest of justice, one more opportunity is being granted, but on the cost of Rs.5,000/-.

6. On the joint request, list on 16.03.2026.

7. Interim order dated 02.04.2013 is extended till the next date of listing.

8. The said cost shall be deposited with High Court Advocates Welfare Fund.

(Alok Kumar Verma, J.) 24.02.2026

JKJ/Pant