WPMS/1078/2019
2026 Latest Caselaw 1316 UK

Uttarakhand High Court

WPMS/1078/2019 on 20 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                  Office Notes,
               reports, orders or
SL.             proceedings or
       Date                                            COURT'S OR JUDGES'S ORDERS
No               directions and
               Registrar's order
                with Signatures
      20.02.                        Restoration Application (MCC No.730 of 2019)
      2026                          Delay Condonation Application (CLMA No.10411 of 2019)
                                    in
                                    WPMS No.1078 of 2019
                                    Hon'ble Alok Kumar Verma, J.

On 24.05.2019, the petitioner was not present. Therefore, the writ petition (WPMS No.1078 of 2019) was dismissed for want of prosecution.

2. Heard Mr. D.S. Mehta, learned counsel for the applicant - petitioner on the delay condonation application and the restoration application.

3. Mr. D.S. Mehta, Advocate, submitted that the writ petition was fixed on 24.05.2019, but unfortunately, the said case was not marked by the counsel of the petitioner.

4. In the interest of justice, the delay condonation application is allowed. The delay is condoned.

5. The restoration application is allowed. The order dated 24.05.2019 is recalled.

6. The writ petition (WPMS No.1078 of 2019) is restored to its original number.

7. Notice is being issued to the respondent no.2. Steps to be taken within a week.

8. List on 04.05.2026.

(Alok Kumar Verma, J.) 20.02.2026 Pant/