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WPMS/3667/2025
2026 Latest Caselaw 1276 UK

Citation : 2026 Latest Caselaw 1276 UK
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/3667/2025 on 19 February, 2026

Author: Rakesh Thapliyal
Bench: Rakesh Thapliyal
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                 COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               MCC No. 1 of 2026
                               In
                               WPMS No. 3667 of 2025
                               Hon'ble Rakesh Thapliyal, J.

1. Mr. Ayush Gaur, learned counsel for the petitioner.

2. Mr. Bhuwnesh Joshi, learned counsel for the respondent department/ applicant.

3. Modification application has been moved by the respondent department seeking modification of the order dated 09.01.2026 only to the extent that in place of "Managing Director", " the General Manager, (Region), FCI, Regional Office, Dehradun" who is the competent authority, be replaced to decide the representation.

4. After taking into consideration the averment as made in the modification application, order dated 09.01.2026 is modified and in place of Managing Director, the General Manager, (Region), FCI, Regional Office, Dehradun" be replaced, who will take decision on the representation in terms of order dated 09.01.2026 and since the time as stipulated in the earlier order has already expired in such view of the matter, General Manager is directed to decide the representation in terms of order dated 09.01.2026 within a month from today.

5. In view of the direction as above, modification application is disposed of.

(Rakesh Thapliyal, J.) 19.02.2026 SKS

 
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