WPSS/388/2010
2026 Latest Caselaw 1220 UK

Uttarakhand High Court

WPSS/388/2010 on 18 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                       Office Notes,
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ASL.                 proceedings or
          Date                                            COURT'S OR JUDGES'S ORDERS
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       18.02.2026                        WPMS No.388 of 2010
                                         Hon'ble Alok Kumar Verma, J.

Mr. D.S. Patni, learned Senior Advocate assisted by Mr. Siddhant Manral, learned counsel for the petitioner.

2. Mr. T.S. Bisht, learned Deputy Advocate General for the State.

3. Mr. B.D. Upadhyaya, learned Senior Advocate assisted by Mr. Sunil Upadhyaya, learned counsel for the respondent no.4.

4. Mr. Tushar Chauhan, learned counsel holding brief of Mr. Aditya Singh, learned counsel for the respondent no.5.

5. Mr. Tushar Chauhan, Advocate submitted that Mr. Aditya Singh, Advocate is not available due to illness of his mother. He has sought adjournment.

6. The said request has not been opposed by the respondents.

7. On the joint request, list on 16.03.2026.

(Alok Kumar Verma, J.) 18.02.2026

JKJ/Pant