Citation : 2026 Latest Caselaw 1211 UK
Judgement Date : 18 February, 2026
Office Notes, reports, orders or
SL. proceedings or directions and
Date COURT'S OR JUDGES'S ORDERS
No Registrar's order with
Signatures
WPMS No.2214 of 2023
Pandit Govind Ballabh Pant Shiksha Samiti
....Petitioner
Vs.
State of Uttarakhand & others
......Respondents
With
WPMS No.1901 of 2023
Pandit Govind Ballabh Pant Shiksha Samiti
....Petitioner
Vs.
State of Uttarakhand & others
......Respondents
Hon'ble Pankaj Purohit, J.
Mr. Siddhant Manral, learned counsel for the petitioner/applicant.
2. Mr. Bhupendra Koranga, learned Brief Holder for the State.
3. Mr. Anil Kumar Joshi, learned counsel for respondent no.7.
4. At the request of learned counsel for the petitioner/applicant, list on 23.02.2026.
(Pankaj Purohit, J.) 18.02.2026 A.Kaur
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