WPMS/2731/2014
2026 Latest Caselaw 1199 UK

Uttarakhand High Court

WPMS/2731/2014 on 18 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                  Office Notes,
               reports, orders or
SL.             proceedings or
       Date                                           COURT'S OR JUDGES'S ORDERS
No               directions and
               Registrar's order
                with Signatures
      18.02.                        Substitution Application (IA No.14121 of 2024)
      2026                          Delay Condonation Application (IA No.14122 of 2024)
                                    Delay Condonation Application (IA No.14124 of 2024)
                                    Substitution Application (IA No.14125 of 2024)
                                    in
                                    WPMS No.2731 of 2014
                                    Hon'ble Alok Kumar Verma, J.

Mr. Piyush Garg, learned counsel for the petitioners.

2. Mr. Pankaj Kumar, learned counsel holding brief of Mr. Neeraj Garg, learned counsel for the respondent nos.2, 3 and the proposed legal representatives of the deceased respondent nos.1 and 5.

3. Heard on the delay condonation applications and substitution applications.

4. The said applications have not been opposed by the respondents and the proposed legal representatives.

5. Perused and gone through the record.

6. The delay condonation applications are allowed. The delay is condoned.

7. The substitution applications are allowed.

8. Mr. Piyush Garg, Advocate, has sought two days' time to file an amended memo of cause title.

9. Time is granted.

10. List on 30.03.2026.

11. Additional counter affidavit, if any, may be filed by the newly added respondents within three weeks.

(Alok Kumar Verma, J.) 18.02.2026 Pant/