FA/43/2004
2026 Latest Caselaw 1190 UK

Uttarakhand High Court

FA/43/2004 on 18 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      18.02.2026                        FA No.43 of 2004
                                        With
                                        FA Nos.44, 45 & 46 of 2004
                                        SA No.59 of 2016
                                        Hon'ble Alok Kumar Verma, J.

Mr. P.N. Gupta, learned counsel (through video conferencing) with Mr. Vishesh Srivastava, learned counsel holding brief of Mr. Ramji Srivastava, learned counsel for the appellants in all the First Appeals.

2. Mr. Tarun Mohan, learned Brief Holder for the appellant in SA No.59 of 2016.

3. Mr. Arvind Vashistha, learned Senior Advocate with Mr. T.S. Bindra, learned Special Counsel (through video conferencing) for the State in all the First Appeals.

4. Mr. Nishant Pande, learned counsel holding brief of Mr. Sandeep Kothari, learned counsel for Garhwal Mandal Vikas Nigam in FA No.43 of 2004, FA No.44 of 2004 and FA No.46 of 2004.

5. The arguments of Mr. T.S. Bindra, Advocate, are ongoing.

6. On the request of learned counsel for the parties, list on 19.02.2026.

(Alok Kumar Verma, J.) 18.02.2026 Shiv/