Naraian Singh And Anr. --Petitioners vs Kuwar Singh And Anr
2026 Latest Caselaw 1137 UK

Uttarakhand High Court

Naraian Singh And Anr. --Petitioners vs Kuwar Singh And Anr on 17 February, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                      IA/3/2025 (Correction Application)
                                      in
                                      WPMS No.597 of 2025
                                      Naraian Singh and Anr.                 --Petitioners
                                                           Vs.
                                      Kuwar Singh and Anr.                   --Respondents
                                      Hon'ble Pankaj Purohit, J.

Mr. Prem Prakash Singh Phartiyal, learned counsel for petitioners.

2. Today, the matter is listed on correction application (IA/3/2025), whereby, the petitioner wants to correct order impugned dated 28.06.2023 referred in Para 2 of order dated 10.11.2025 passed by this Court.

3. It is submitted by learned counsel for petitioner that instead of 26.11.2024, the date of order has been transcribed as 28.06.2023 in the order dated 10.11.2025 passed by this Court, which needs to be corrected.

4. Accordingly, Correction Application (IA/3/2025) is allowed.

5. Let Para 2 of order dated 10.11.2025, order dated "28.06.2023" be replaced as "26.11.2024".

6. Registry to do the needful.

(Pankaj Purohit, J.) 17.02.2026 PN