Committee Of Management vs Secretary Secondary Education And Ors
2026 Latest Caselaw 1134 UK

Uttarakhand High Court

Committee Of Management vs Secretary Secondary Education And Ors on 17 February, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                      WPMS No.2923 of 2025
                                      Committee of Management      --Petitioner
                                                          Vs.
                                      Secretary Secondary Education and Ors.
                                                                   --Respondents
                                      Hon'ble Pankaj Purohit, J.

Mr. Anil K. Bisht, learned counsel for petitioner.

2. Mr. B.S. Koranga, learned Brief Holder for the State of Uttarakhand/respondent Nos.1 to 5.

3. Dr. Kartikey Hari Gupta, learned counsel for intervener, who moved Intervention Application (IA/2/2025).

4. Today, the matter is listed on Intervention Application (IA/2/2025).

5. Learned counsel for petitioner prays for and is granted four weeks' time to file objection to the Intervention Application.

6. Put up on 02.04.2026.

7. State may file counter affidavit in between.

8. Interim order dated 15.10.2025 is extended till the next date of listing.

9. Urgency Application (IA/3/2026) moved by intervener stands disposed of.

(Pankaj Purohit, J.) 17.02.2026 PN