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CLR/17/2026
2026 Latest Caselaw 2964 UK

Citation : 2026 Latest Caselaw 2964 UK
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

CLR/17/2026 on 10 April, 2026

                  Office
                  Notes,
                 reports,
                orders or
              proceedings
sSL.
       Date         or                     COURT'S OR JUDGE'S ORDERS
No.
               directions
                   and
               Registrar's
               order with
               Signatures
                             CLR No. 17 of 2026
                             Hon'ble Subhash Upadhyay, J.

1. Mr. Rajveer Singh, learned counsel for the revisionist.

2. Mr. Nikhil Singhal, learned counsel for the respondent.

3. At the request of learned counsel for the revisionist, list on 15.05.2026.

(Subhash Upadhyay, J.) 10-04-2026 Kaushal

 
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