Maa Sheetla Ventures Ltd vs Deputy Commissioner And Another
2026 Latest Caselaw 2710 UK

Uttarakhand High Court

Maa Sheetla Ventures Ltd vs Deputy Commissioner And Another on 6 April, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPMS No.2614 of 2023
                                  Maa Sheetla Ventures Ltd.                                  ............Petitioner
                                                          Vs.
                                  Deputy Commissioner and another                           ..........Respondents

                                                              With

                                  WPMS No.2615 of 2023
                                  Maa Sheetla Ventures Ltd.                                  ............Petitioner
                                                          Vs.
                                  Deputy Commissioner and another                           ..........Respondents

                                  Hon'ble Pankaj Purohit, J.

Mr. Bhupesh Kandpal, learned counsel for the petitioner.

2. Mr. Devendra Pant, learned S.C. for the State.

3. Today the matter is listed on an Urgency Application (IA No.3 of 2026), whereby it has been submitted by learned counsel for the petitioner that the matter could not have listed since long and wants the matter to be listed.

4. Urgency Application stands allowed.

5. List these cases on 26.05.2026.

6. In the meantime, parties may exchange pleadings.

7. Interim order dated 02.11.2023 is extended, in WPMS No.2614 of 2023, till the next date of listing.

(Pankaj Purohit, J.) 06.04.2026 SK