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WPMS/808/2023
2026 Latest Caselaw 2596 UK

Citation : 2026 Latest Caselaw 2596 UK
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/808/2023 on 1 April, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures

      01.04.2026                        WPMS No. 808 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Mr. Tribhuwan Chandra Pandey, learned counsel for the petitioners.

2. Mr. Ghanshyam Joshi, learned Addl. Chief Standing Counsel for the respondent nos. 1 and 2.

3. Mr. S.K. Mandal, learned counsel for the respondent no.3.

4. No one is present for the respondent no.4.

5. Counter affidavit, filed by the respondent no.3, is taken on record.

6. Mr. Tribhuwan Chandra Pandey, Advocate, has sought three weeks' time to file rejoinder affidavit to the counter affidavit, filed by the respondent no.3.

7. Mr. Ghanshyam Joshi, Addl. Chief Standing Counsel, has also sought further two weeks' time to file counter affidavit.

8. In the interest of justice, one more opportunity is being granted.

9. List on 20.05.2026.

(Alok Kumar Verma, J.) 01.04.2026 Shiv/

 
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