WPSS/549/2025
2025 Latest Caselaw 4622 UK

Uttarakhand High Court

WPSS/549/2025 on 25 September, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

             Office Notes,
      Date      reports,
               orders or                 COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
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S/1                          WPSS No.549 of 2025
                             Hon'ble Ravindra Maithani, J.

Mr. Prabhakar Narayan, Advocate for the petitioner.

Ms. Priyanka Agarwal, Advocate for the respondent/Uttarakhand Subordinate Service Selection Commission. Mr. Kartikey Hari Gupta, Advocate for the Intervener.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 25.09.2025 Sanjay