SPA/285/2025
2025 Latest Caselaw 4619 UK

Uttarakhand High Court

SPA/285/2025 on 25 September, 2025

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      25.09.2025
                                 SPA No. 285 of 2025
                                 Hon'ble G. Narendar, C.J.

Hon'ble Subhash Upadhyay, J.

Heard Mr. Dushyant Mainali, learned counsel for the appellant, Ms. Rajni Supyal, learned Brief Holder for the State of Uttarakhand, Ms. Sangeeta Adhikari Patni, learned counsel holding brief of Mr. N.S. Pundir, learned counsel for respondent No. 3 and Mr. Ashish Joshi, learned counsel for respondent No. 4.

2. Judgment is reserved.

(Subhash Upadhyay, J.) (G. Narendar, C.J.) 25.09.2025 25.09.2025 Rathour