CRLA/587/2023
2025 Latest Caselaw 4514 UK

Uttarakhand High Court

CRLA/587/2023 on 20 September, 2025

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                          COURT'S OR JUDGES'S ORDERS
No             directions and
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                                  CRLA No. 587 of 2023
                                  Hon'ble Alok Kumar Verma, J.

Hon'ble Alok Mahra, J.

Mr. Vinod Sharma, learned counsel for the appellant.

2. Mr. Pankaj Joshi, learned A.G.A. for the State.

3. Learned counsel for the appellant has relied on the judgments of the Hon'ble Supreme Court.

4. Learned counsel for the State has sought ten days' time for reply.

5. List in due course.

(Alok Mahra, J.) (Alok Kumar Verma, J.) 20.09.2025 20.09.2025 Ujjwal