AO/400/2012
2025 Latest Caselaw 4439 UK

Uttarakhand High Court

AO/400/2012 on 18 September, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
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                                  AO No.400 of 2012
                                  With
                                  AO No.361 of 2012
                                  Hon'ble Pankaj Purohit, J.

Mr. Raveendra Singh Bisht, Advocate for the appellants.

2. Mr. M.K. Goyal, Advocate for the respondents, through video conferencing.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 18.09.2025 SK